(1.) Heard Ms.S.Vijaya, learned counsel for the petitioner and Ms.S.Girija, learned counsel appearing for the third and fourth respondents.
(2.) The petitioner has approached this Court, seeking the following relief,
(3.) The case of the petitioner is as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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