R MANI Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) These two Revision Petition was filed by A1 and A4 in C.C.No.1 of 2014 on the file of Principal Special Judge for C.B.I cases, VIII Additional City Civil Court, Chennai.

(2.) Aggrieved by the dismissal of their petition filed for discharging them. Though separate petition were filed and separate orders have been passed with common results. Since, the facts involved in the matter and legal issues raised by the petitioners are one and the same. This Court passes the following:

(3.) Based on the source information, the First Information Report in RC MA 1/2012/A-0009 was registered on 29.02.2013 by C.B.I, ACB-Chennai.