LAWS(MAD)-2018-7-1483

K. RAMALINGAM Vs. COMMISSIONER OF POLICE AND OTHER

Decided On July 31, 2018
K. RAMALINGAM Appellant
V/S
Commissioner Of Police And Other Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents to grant permission and protection for Adal Padal program perform by "Madurai Cini Star Abinaya Dance Group" in "Urchava Vizha" scheduled to be held on 12.08.2018 at 08.00 p.m., to 12.00 p.m., at Arulmigu Sri Muthumariamman Thirukovil at Meenakshi Mill Old Colony, Madurai by considering the petitioner's representation dated 16.07.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.