LAWS(MAD)-2018-7-1013

P CHINNADURAI Vs. CHIEF ENGINEER (PERSONNEL) TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED

Decided On July 26, 2018
P Chinnadurai Appellant
V/S
Chief Engineer (Personnel) Tamil Nadu Generation And Distribution Corporation Limited Respondents

JUDGEMENT

(1.) Heard Mr.V.Ajoy Khose, learned counsel for the petitioner and Mr.P.R.Dhilip Kumar, learned counsel appearing for the respondent.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-