STATE OF TAMIL NADU Vs. TECHNOLAB INSTRUMENTS

JUDGEMENT

(1.) This Writ Appeal has been filed by the Government challenging the order of this Court dated 30.07.2013 made in W.P.No.36796 of 2004.

(2.) The brief facts of the case are as follows:-

(3.) During the course of arguments, We have directed the Special Government Pleader to produce the original files. Accordingly, the Government have produced the original files for our perusal.