C. KAMARAJ Vs. INSPECTOR OF POLICE AND OTHERS

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents to provide permission and necessary protection to conduct cultural program "Aadal Paadal" at Shri Muthumariamman, Chithi Vinayakar Temple Festival, which is schedule to be held on 11.07.2018 (Wednesday) 9 p.m.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.