LAWS(MAD)-2018-6-982

KRISHNAMURTHY Vs. DISTRICT COLLECTOR, PUDUCHERRY AND OTHERS

Decided On June 11, 2018
KRISHNAMURTHY Appellant
V/S
District Collector, Puducherry And Others Respondents

JUDGEMENT

(1.) Heard Mrs.Chitra Sampath, learned Senior Counsel appearing for the petitioner and Mr.B.Nambiselvan, learned Additional Government Pleader (Puducherry), appearing for respondents 1 and 2 and Mr.R.Thiagarajan, learned counsel appearing for 3rd respondent.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioners is as follows:-