(1.) This Criminal Original petition has been filed to quash the proceedings initiated by the first respondent in Na.Ka.A2/7659/2016 dated 26.10.2017.
(2.) Heard both sides.
(3.) The brief facts of the case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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