A. MAHALINGAM Vs. CHANCELLOR

Referred Judgements :-

STATE BANK OF WEST BENGAL V. UNION OF INDIA [REFERRED TO]
S. G. JAISINGHANI V. UNION OF INDIA [REFERRED TO]
A.K. KRAIPAK V. UNION OF INDIA [REFERRED TO]
MADHAV RAO JIVAJI RAO SCINDIA V. UNION OF INDIA [REFERRED TO]
MAHABIR PRASAD SANTOSH KUMAR V. STATE OF U.P. [REFERRED TO]
R. V. GAMING BOARD FOR GREAT BRITAIN,EX P BENAIM [REFERRED TO]
BOMBAY OIL INDUSTRIES (P) LTD. V. UNION OF INDIA [REFERRED TO]
H.H. SHRI SWAMIJI OF SHRI AMAR MUTT V. COMMR.,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPTT. [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION V. K.S. GANDHI [REFERRED TO]
MANEKA GANDHI V. UNION OF INDIA [REFERRED TO]
RAM CHANDER V. UNION OF INDIA [REFERRED TO]
RAMA VARMA BHARATHAN THAMPURAM V. STATE OF KERALA [REFERRED TO]
S.N. MUKHERJEE V. UNION OF INDIA [REFERRED TO]
STAR ENTERPRISES V. CITY AND INDUSTRIAL DEVELOPMENT CORPN. OF MAHARASHTRA LTD. [REFERRED TO]
BHAQAT RAJA V. UNION OF INDIA [REFERRED TO]
CHARAN SINGH V. HEALING TOUCH HOSPITAL [REFERRED TO]
DOMINION OF INDIA V. SHRINBAI A. IRANI [REFERRED TO]
HARINAGAR SUGAR MILLS LTD. V. SHYAM SUNDER JHUNJHUNWALA [REFERRED TO]
M.L. JAGGI V. MTNL [REFERRED TO]
NAZIR AHAMAD V. KING EMPEROR [REFERRED TO]
NORTH RANGE SHIPPING LTD. V. SEATRANS SHIPPING CORPN. [REFERRED TO]
P.L. LAKHANPAL V. A.N. RAY [REFERRED TO]
R. V. CIVIL SERVICE APPEAL BOARD,EX P CUNNINGHAM [REFERRED TO]
R. S.RAGHUNATH V. STATE OF KARNATAKA [REFERRED TO]
STATE OF JHARKHAND V. AMBAY CEMENTS [REFERRED TO]
STEFAN V. GENERAL MEDICAL COUNCIL [REFERRED TO]
T. RAMAMOORTHY V. THE SECRETARY,SRI RAMAKRISHNA VIDYALAYA HIGH SCHOOL [REFERRED TO]
TRAVANCORE RAYON LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. MAJ I C LALA [REFERRED TO]
WOOLCOMBERS OF INDIA LIMITED VS. WOOLCOMBERS WORKERS UNION [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
STATE DELHI ADMINISTRATION VS. I K NANGIA [REFERRED TO]
SUMAN GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SANT RAJ VS. O P SINGLA [REFERRED TO]
FASIH CHAUDHARY VS. DIRECTOR GENERAL DOORDARSHAN [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
ANDHRA PRADESH S R T C VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED TO]
RAKESH KUMAR VS. SUNIL KUMAR [REFERRED TO]
A P AGGARWAL VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
VISHIN N KHANCHANDANI VS. VIDYA LACHMANDAS KHANCHANDANI [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
UNION OF INDIA VS. KULDEEP SINGH [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
ICICI BANK LTD VS. SIDCO LEATHER [REFERRED TO]
MATHURA PRASAD VS. UNION OF INDIA [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]