A BOOMINATHAN Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) W.P.(Md).No.1400 of 2018 has been filed by one A.Boominathan, S/o.Andi Thevar to direct the respondents 1 to 3 to consider and dispose of his representation, dated 11.01.2018.

(2.) For the sake of convenience, the parties are referred to as described in W.P.(MD).No.1400 of 2018.

(3.) Heard the learned counsel appearing for the petitioner, the learned Additional Government Pleader appearing for the official respondents and the learned counsel appearing for the fourth respondent.