MANAGEMENT OF TRIMBLE INFORMATION TECHNOLOGIES INDIA PVT. LTD. Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS AND OTHERS

JUDGEMENT

(1.) The respective parties namely the writ petitioner represented by Ms.Sangeetha Balachandar, Director, Human Resources, Trimble Technologies India Private Limited, Office at C North Block, Module 603 and 604, 6th Floor, Tidel Park, No.4, Rajiv Gandhi Salai, Taramani, Chennai- 600 113 as well as the 2nd respondent viz., Ms.Kalaivani.Vaidyanathan, No.5/61, II Cross Street, Sea View Avenue, Neelankarai, Chennai-41 are present.

(2.) The parties have exchanged the proceeds of the Settlement. The Memorandum of Settlement is extracted hereunder:Memorandum of Settlement

(3.) In view of the above Memorandum of Settlement, all the disputes and the issues are resolved and accordingly, the writ petition stands closed. Consequently connected miscellaneous petitions are closed.