(1.) This Writ Appeal is directed against the order of the learned Single Judge in W.P(MD)No.13180 of 2017, dated 2.8.2017.
(2.) The appellant herein was not a party to the Writ Petition. After obtaining leave from this Court, they filed the present Writ Appeal. The first respondent herein, as Writ Petitioner, has filed the said Writ Petition for directing the respondents therein to grant adequate protection for construction of compound wall in Old S.No.521 in Ward No.4, Block No.2C, T.S.No.1846 in Melapalayam Mayila Kadhar Street(New Town survey No.32) based on the Petitioner's representation, dated 24.6.2017.
(3.) The learned Single Judge disposed the said Writ Petition by directing the fourth respondent therein namely, the Inspector of Police, Melapalayam Police Station, Tirunelveli District to consider the representation of the Petitioner, dated 24.6.2017 on merits and in accordance with law after providing opportunity to all the necessary parties.