INFOPLUS TECHNOLOGIES PVT. LTD. Vs. PONDICHERRY UNIVERSITY

JUDGEMENT

(1.) This Original Petition is filed seeking appointment of a Arbitrator to arbitrate upon the disputes arisen between the petitioner and the respondent.

(2.) The case of the petitioner company is as follows :

(3.) Mr.Stalin Abhimanyu, who originally appeared for the respondent University, on 06.02.2018 waived his right to file a counter affidavit. However, with the permission of the Court, a counter affidavit dated 11.06.2018 has been filed by the respondent at the request of Ms.Bharathi, learned counsel for the University.