UNIFAC MANAGEMENT SERVICES (INDIA) PRIVATE LTD , REP BY ITS MANAGING DIRECTOR Vs. DEPUTY COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. ALOM EXTRUSIONS LIMITED [REFERRED TO]
Commissioner of Income Tax VS. Sabari Enterprises [REFERRED TO]
COMMISSIONER OF INCOME TAX II VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HEMLA EMBROIDERY MILLS (P) LTD [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. MERCHEM LIMITED [REFERRED TO]
SAGUN FOUNDRY PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX, KANPUR [REFERRED TO]