LAWS(MAD)-2018-8-441

P S BHAARATHI Vs. SCM PUBLISHER

Decided On August 24, 2018
P S Bhaarathi Appellant
V/S
Scm Publisher Respondents

JUDGEMENT

(1.) This suit is listed under the caption 'FOR REPORTING SETTLEMENT AND RECORDING MEMORANDUM OF COMPROMISE' today.

(2.) Mr.S.Patrick, learned counsel on record for both plaintiffs and Mr.Ganesh V.Aranala, learned counsel on record for both defendants are before this Commercial Division.

(3.) Both learned counsel submit, on instructions from their respective clients, that this lis has been amicably settled amongst the parries to this suit and that they have reduced the same to writing in and by way of a 'Joint Memorandum of Compromise dated 208.2018' (hereinafter referred to as 'said MOC' for the sake of convenience and clarity).