LAWS(MAD)-2018-9-631

DISTRICT COLLECTOR, SIVAGANGAI, SIVAGANGAI DISTRICT Vs. S MUTHU

Decided On September 27, 2018
District Collector, Sivagangai, Sivagangai District Appellant
V/S
S Muthu Respondents

JUDGEMENT

(1.) This writ petition is filed challenging the order passed by the learned single Judge in W.P(MD)No.2319 of 2018 dated 17.04.2018.

(2.) The brief facts of the case are as follows:

(3.) The learned single Judge had allowed the writ petition directing the respondents to release necessary funds to the writ petitioner as per the Scheme.