LAWS(MAD)-2018-7-338

GOVINDAN (DECEASED) Vs. NALLAMUTHU (DECEASED)

Decided On July 11, 2018
Govindan (Deceased) Appellant
V/S
Nallamuthu (Deceased) Respondents

JUDGEMENT

(1.) Challenge in this second appeal is made to the judgment and Decree dated 28.02.2002 passed in A.S.No.31 of 2001 on the file of Subordinate Court, Madurantakam reversing the judgment and decree dated 29.09.2000 passed in O.S.No.271 of 1995 on the file of the District Munsif Court, Madurantakam.

(2.) The parties are referred to as per the rankings in the trial court.

(3.) Suit for declaration and permanent injunction.