(1.) This review petition is filed seeking to review the judgment and decree made in A.S.No.517 of 1993 dated 20.12.2013 in terms of the directions contained in the judgment of the Hon'ble Supreme Court dated 07.12.2015.
(2.) The review petitioner is the third appellant/eighth defendant. The respondent herein is the fifth respondent/fourth defendant.
(3.) Brief facts, which have driven the petitioner to file the present review petition, are as follows: