O KOTTAICHAMY Vs. STATE REPRESENTED THROUGH

JUDGEMENT

(1.) This Criminal Original Petition has been filed by the Accused persons to transfer the case in C.C.No.17 of 2014 on the file of the Judicial Magistrate (Additional Mahila Court), Madurai to the file of the Judicial Magistrate, Theni.

(2.) The brief facts are as follows:-

(3.) Heard both sides.