(1.) The appellant/claimant has filed this Civil Miscellaneous Appeal for enhancement of compensation.
(2.) By consent of both sides, at the admission stage itself, this appeal is taken up for final disposal.
(3.) The parties are referred to, as per their rank in the claim petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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