G SHANTHI Vs. HALIMA JOHN

Referred Judgements :-

SARASWATI DEVI GUPTA (SMT) VS. HAR NARAIN JOHARI AND OTHERS [REFERRED TO]
PERIYAYA VS. M.RAJAGOPAL AND ANOTHER [REFERRED TO]
SAIDAPET TALUK VS. S.KUPPAN [REFERRED TO]
A.JAYALAKSHMI AND THREE OTHERS VS. M.RAMALINGAM [REFERRED TO]
S.SAMBANDAM VS. P.DAIVASIGAMANI [REFERRED TO]
JIWAN LAL VS. BRIJ MOHAN MEHRA [REFERRED TO]
PRAKASH CHANDRA VS. ANGADLAL [REFERRED TO]
PARAK UNNAN VEETILL JOSEPHS SON MATHEW VS. NEDUMBARA KURUVILAS SON [REFERRED TO]
DNYANOBABHAURAO SHEMADE VS. MAROTI BHAURAO MARNOR [REFERRED TO]
KONDIBA DAGADU KADAM VS. SAVITRIBAI SOPAN GUJAR [REFERRED TO]
HARI SINGH VS. KANHAIYA LAL [REFERRED TO]
GOVIND DAS VS. KABHIYA LAL [REFERRED TO]
PAKEERAPPA RAI AND SEETHAMMA HENGSU D VS. UNION OF INDIA [REFERRED TO]