T MUNUSAMY Vs. M SIVASANGARAN

JUDGEMENT

(1.) This Review Application is filed against the order passed by this Court, dated 11.01.2018, in C.R.P.(MD)No.24 of 2018.

(2.) Heard the learned counsel appearing for the petitioners.

(3.) This Revision petition is filed by the petitioners, stating that the order passed in C.R.P.(MD)No.24 of 2018, dated 11.01.2018, has to be reviewed.