CASCADE ENERGY PTE LTD Vs. UNION OF INDIA

Referred Judgements :-

JAYAKUMAR VS. STATE [REFERRED TO]
STATE OF MAHARASHTRA VS. MAYER HAM GEORGE [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
EXCEL WEAR ACME MANUFACTURING CO LTD VS. UNION OF INDIA [REFERRED TO]
HARIHAR PRASAD DUBEY VS. TULSI DAS MUNDHRA [REFERRED TO]
GOKARAJURANGARAJU ACHANTI SREENIVASA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
T BARAI VS. HENRY AH HOE [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
B K SRINTVASAN VS. STATE OF KARNATAKA [REFERRED TO]
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR VS. MANAGING DIRECTOR:PYARE LAL SHARMA [REFERRED TO]
PHOOL CHAND BAJRANG LAL VS. INCOME TAX OFFICER [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
PANKAJ JAIN AGENCIES VS. UNION OF INDIA [REFERRED TO]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED TO]
I T C BHADRACHALAM PAPERBOARDS VS. MANDAL REVENUE OFFICER A P [REFERRED TO]
CHEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD VS. HAJI DAUD HAJI HARUN ABU [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. NEW TOBACCO CO [REFERRED TO]
GARWARE NYLONS LIMITED VS. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE PUNE [REFERRED TO]
UNION OF INDIA VS. GANESH DAS BHOJRAJ [REFERRED TO]
ISHAR ALLOY STEELS LIMITED VS. JAYASWALS NECO LIMITED [REFERRED TO]
CANBANK FINANCIAL SERVICES LIMITED VS. CUSTODIAN [REFERRED TO]
MEDLEY MINERALS INDIA LIMITED VS. STATE OF ORISSA [REFERRED TO]
S K SHUKLA VS. STATE OF U P [REFERRED TO]
RITESH AGARWAL VS. SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
PUBLIC SERVICE COMMISSION UTTARANCHAL VS. MAMTA BISHT [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. SAYED ALI [REFERRED TO]
APEX ELECTRICALS LIMITED VS. ICICI BANK LIMITED [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [REFERRED TO]
N.R. HARIKUMAR VS. WW APPARELS (INDIA) PRIVATE LIMITED AND ORS. [REFERRED TO]
EXCEL CROP CARE LIMITED VS. COMPETITION COMMISSION OF INDIA AND ANOTHER [REFERRED TO]