K. SRIMATHI Vs. THE REGISTRAR GENERAL

JUDGEMENT

(1.) Heard the Learned Counsel for the Petitioner, the Learned Counsel for the First Respondent and the Learned Counsel for the Respondents 2 and 3.

(2.) The Petitioner has focused the present Writ Petition seeking for passing of an Order by this Court in directing the Respondents 2 and 3 to extend the benefit of G.O.Ms.No.291, Finance (Pay Cell) Department, dated 26.08.2010, in her favour and to grant the Revision of Scale of Pay and Grade Pay, by considering her Representation dated 04.11.2017, within a reasonable time to be determined by this Court.

(3.) No counter is filed on behalf of the Respondents.