LAWS(MAD)-2018-2-621

L PADMINI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT

Decided On February 21, 2018
L Padmini Appellant
V/S
DISTRICT COLLECTOR VILLUPURAM DISTRICT Respondents

JUDGEMENT

(1.) Heard Mr.R.Rajarajan, learned counsel for the petitioner and Mr.T.M.Pappiah, learned Special Government Pleader appearing for the first and second respondents and Mr.R.A.S.Senthilvel, learned counsel appearing for the third respondent.

(2.) The petitioner has approached this Court, seeking the following relief,

(3.) The case of the petitioner is as follows:-