A. CHINNASAMY @ NARAYANASAMY Vs. DEIVASIGAMANI AND OTHERS

JUDGEMENT

(1.) These Civil Revision Petitions have been filed by the petitioner against the fair and final orders dated 10.08.2017 passed in I.A.Nos.266 of 2017 and 267 of 2017 in O.S. No. 68 of 2013 by the learned II Additional District and Sessions Judge, Tiruppur.

(2.) The petitioner herein is the plaintiff and the respondents are the defendants.

(3.) The brief facts of the case are as follows: