COMMISSIONER OF INCOME TAX Vs. SHRIRAM CITY UNION

Referred Judgements :-

CIT VS. STATE BANK OF TRAVANCORE [REFERRED TO]
COMMISSIONER OF INCOME TAX KANPUR VS. SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LTD [REFERRED TO]
STATE BANK OF MYSORE VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. STATE BANK OF INDORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. STATE BANK OF TRAVANCORE [REFERRED TO]
COMMISSIONER OF INCOME TAX CHENNAI VS. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BANK OF RAJASTHAN LTD. [REFERRED TO]
M/S. STATE BANK OF PATIALA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]