G ANANDAN Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This petition has been filed by the petitioner seeking a direction to the respondents 3 to 5 to grant him permission to provide welfare assistance to the Children and Public on 24.02.2018 in the event of celebration of 70th Birth Anniversary of the former Chief Minister of Tamil Nadu Selvi Dr.J.Jayalalitha and also to fix her banners and loud speakers by considering his representation dated 24.01.2018.

(2.) Heard Mr.R.Nalliyappan, learned counsel for the petitioner as well as Mr.D.Raja, learned Additional Government Pleader for the respondents.

(3.) The grievance of the petitioner is that the respondent police has not granted permission to provide Welfare Assistance to the Children and Public on 24.02.2018 (Saturday) in the event of celebration of birth anniversary of the former Chief Minister of Tamil Nadu, Dr.J.Jayalalitha. According to the learned counsel for the petitioner, when the petitioner had submitted the representation to the respondents on 24.01.2018 seeking permission for the above, the respondent police refused to receive the same and thereafter, he sent the representation on the same day by post to the fifth respondent herein which was also returned with a postal endorsement "refused". It is on this back ground, the present petition has been filed.