LAWS(MAD)-2018-9-148

JOHN BASHA Vs. COMMISSIONER OF POLICE

Decided On September 06, 2018
John Basha Appellant
V/S
COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) Petitioner is the father of the detenue Alima Banu W/o.Mohammed Wazir, who has been branded as "Immoral Traffic Offender" under the Tamil Nadu Act 14 of 1982 and detained under orders of first respondent passed in No.219/BCDFGISSSV/2018 dated 12.04.2018. Such order is under challenge herein.

(2.) The detenue came to adverse notice in the following cases:

(3.) We have heard learned counsel for petitioner and learned Additional Public Prosecutor for respondents. Perused the materials on record.