(1.) This Common Judgment will govern both the aforesaid Second Appeals.
(2.) This Common Judgment will dispose of both the aforesaid Second Appeals, i.e., S.A(MD).Nos.226 and 751 of 2011.
(3.) Factual matrix is common. Parties to the lis are common.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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