LAWS(MAD)-2018-6-694

P KANDASAMY PILLAI Vs. INDIAN OVERSEAS BANK

Decided On June 26, 2018
P Kandasamy Pillai Appellant
V/S
INDIAN OVERSEAS BANK Respondents

JUDGEMENT

(1.) Heard Mr.M.Balasubramanian, learned counsel for the petitioner and Mr.F.B.Benjamin George, learned counsel appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-