MR. JAGADISH Vs. A. RAJAGOPALAN AND ORS.

JUDGEMENT

(1.) The Civil Revision Petition has been filed by the petitioner to set aside the order dated 22.02.2018 passed in I.A.No.129 of 2016 in O.S.No.165 of 2013 by the learned District and Sessions Judge, Thiruvallur.

(2.) The petitioner herein is the 9th defendant and the respondents herein are the plaintiff and defendants 1 to 8 in the suit filed in O.S.No.165 of 2013.

(3.) The brief facts of the case are as follows: