LAWS(MAD)-2018-7-693

KOLUMBUS Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI

Decided On July 09, 2018
Kolumbus Appellant
V/S
Director General Of Police, Mylapore, Chennai Respondents

JUDGEMENT

(1.) Heard Mr.L.Chandrakumar, learned counsel for the petitioner and Mr.J.Pothiraj, learned Special Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-