LAWS(MAD)-2018-3-760

S CHINNADURAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE

Decided On March 28, 2018
S Chinnadurai Appellant
V/S
DEPUTY INSPECTOR GENERAL OF POLICE Respondents

JUDGEMENT

(1.) Heard Mr.R.John Sathyan, learned counsel for the petitioner and Mr.T.M.Pappiah, learned Special Government Pleader appearing for the respondents.

(2.) Since the issues raised in both the writ petitions are common and filed by the same petitioner, the writ petitions are taken up together for final disposal.

(3.) The petitioner has approached this Court, seeking the following reliefs:-