(1.) Above writ petitions are filed challenging the proceedings of the District Munsif, Thiruvallur in D.No.329/2017 and 330/2017 dated 7.10.2017. Since the petitioners in both the writ petitions are challenging the same proceedings, both the writ petitions are disposed of by a common order.
(2.) Brief facts leading to filing of W.P.No.31869 of 2017 are as follows:
(3.) The brief facts contained in W.P.No.1191 of 2018, in nutshell, are as follows: