LAWS(MAD)-2018-2-681

SAGAYA AROKIYA NAYAGI Vs. SECRETARY TO GOVERNMENT

Decided On February 26, 2018
Sagaya Arokiya Nayagi Appellant
V/S
SECRETARY TO GOVERNMENT Respondents

JUDGEMENT

(1.) Heard Mr.Ravi Shanmugam, learned counsel for the petitioner and Mr.T.M.Pappiah, learned Special Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief,

(3.) The case of the petitioner is as follows:-