ADARSH EDUCATIONAL TRUST Vs. N KUMARASWAMY

JUDGEMENT

(1.) C.R.P.(Md)(Npd)No.2274 of 2016 is directed against the order dated 19.08.2016 passed in Tr.O.P.No.495 of 2016 on the file of the District Court, Nagercoil.

(2.) C.R.P.(Md)(Npd)No.2632 of 2015 is directed against the order dated 17.08.2015 passed in I.A.No.435 of 2012 in O.S.SR.No.651 of 2012 on the file of the District Court, Nagercoil.

(3.) Though both the Civil Revision Petitions arise out of separate orders, by consent, both the revisions were heard together and disposed of by this common order.