LAWS(MAD)-2018-7-1230

P. SAKTHIVEL Vs. SUPERINTENDENT OF POLICE AND OTHERS

Decided On July 11, 2018
P. SAKTHIVEL Appellant
V/S
SUPERINTENDENT OF POLICE AND OTHERS Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents to grant permission and necessary police protection to perform the cultural programme (ie.,) Adal Padal Dance Programme on 13.07.2018 at 07.00 p.m to 12.00 a.m in the festival of Arulmigu Sri Thiravpathi Amman Gandhi Street, Ward No. 5, Sivagangai, Sivagangai District.

(2.) Heard the learned counsel appearing for the petitioner and the learned Government Advocate (Crl.side) appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.