LAWS(MAD)-2018-6-219

S PALANISAMY (DECEASED) Vs. S KALIAPPAN

Decided On June 13, 2018
S Palanisamy (Deceased) Appellant
V/S
S Kaliappan Respondents

JUDGEMENT

(1.) Challenge in this second appeal is made to the Judgement and Decree dated 17.10.2003 passed in A.S.No.37 of 2003 on the file of the Subordinate Court, Dharapuram, reversing the Judgment and Decree dated 19.06.2003 passed in O.S.No.358 of 2001 on the file of the District Munsiff Court, Dharapuram.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for Declaration and Permanent Injunction.