REGENT COMPUTRONICS PVT. LTD.

M G Subramaniam Appellant

V/S

M Kannan Respondents

Referred Judgements :-

PUTTRANGAMMA VS. M S RANGANNA [REFERRED TO]
KALYANI VS. NARAYANAN [REFERRED TO]
LEELAWATI VS. RAMESH CHAND [REFERRED TO]
SHEELA DEVI VS. LAL CHAND [REFERRED TO]
G.SARASWATHI VS. K.GANESAN [REFERRED TO]

JUDGEMENT

(1.) This second appeal is directed against the Judgement and Decree dated 03.12.2003 passed in A.S.No.67 of 2003 on the file of the Principal District Court, Vellore, confirming the Judgment and Decree dated 04.07.2003 passed in O.S.No.379 of 1997 on the file of the Principal District Munsif Court, Vellore.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for partition

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M G SUBRAMANIAM Vs. M KANNAN

Referred Judgements :-

JUDGEMENT

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