REGENT COMPUTRONICS PVT. LTD.

Florida Constructions (P) Ltd. Appellant

V/S

The Banyan Respondents

Referred Judgements :-

ZILLA PARSHED V. SMT. SHANTHI DEVI [REFERRED TO]
STATE OF RAJESTHAN V. KHEMRAJ [REFERRED TO]
GAFARSAB V. AMEER AHMED [REFERRED TO]
J YASHODA VS. K SHOBHA RANI [REFERRED TO]
MALAY KUMAR GANGULY VS. SUKUMAR MUKHERJEE [REFERRED TO]
TUKARAM S DIGHOLE VS. MANIKRAO SHIVAJI KOKATE [REFERRED TO]
RAFID UDDIN VS. SK KORBAR UDDIN [REFERRED TO]
L S SADAPOPAN DIED VS. K S SABARINATHAN [REFERRED TO]

JUDGEMENT

(1.) The Appellant/Defendant has preferred the present Original Side Appeal [as an aggrieved person] as against the Judgment dated 28.02.2017 in C.S.No.715 of 2012 passed by the Learned Single Judge.

(2.) Heard the Learned Counsel for the Appellant.

(3.) Since this Court is disposing of the present Original Side Appeal filed by the Appellant/Defendant, at the admission stage itself, it is not ordering notice to the Respondent/Plaintiff.

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FLORIDA CONSTRUCTIONS (P) LTD. Vs. THE BANYAN

Referred Judgements :-

JUDGEMENT

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