LAWS(MAD)-2018-4-1472

J. ABIRAMISELVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE

Decided On April 25, 2018
J. Abiramiselvan Appellant
V/S
DEPUTY INSPECTOR GENERAL OF POLICE Respondents

JUDGEMENT

(1.) Heard Mr.Ravi Shanmugam, learned counsel for the petitioner and Mr.J.Pothiraj, learned Special Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-