V SETHURAMAN Vs. MARAGATHAM

JUDGEMENT

(1.) This Civil Revision Petition has been filed challenging the order of rejection dated 28.08.2017 made in unnumbered OS.No.--- of 2017 on the file of the District Munsif Court, Mudukulathur.

(2.) Heard the learned Counsel for the petitioner and perused the materials available on record.

(3.) The petitioner has filed a suit for declaration and for permanent injunction on the file of the District Munsif Court, Mudukulathur.