LAWS(MAD)-2018-3-304

T SANKARAMANI Vs. SUPERINTENDENT OF POLICE

Decided On March 12, 2018
T Sankaramani Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) This Criminal Original petition has been filed to direct the respondents 1 to 3 to provide police protection for putting up fence around the petitioner's land situated in Sy.Nos.508/A and 528/3 in Samusigapuram Village, Rajapalayam Taluk.

(2.) Heard both sides.

(3.) The case of the petitioner in brief is as follows: