REGENT COMPUTRONICS PVT. LTD.

PANDIAN Appellant

V/S

Madhanmohan Respondents

Referred Judgements :-

P LAKSHMI REDDY VS. L LAKSHMI REDDY [REFERRED TO]
VALLABH DAS VS. MADAN LAL [REFERRED TO]
KASARAPU SUJATHA VS. VEERA VELLI VEERA SOMAIAH [REFERRED TO]
SUBBAYA PANDARAM VS. MUHAMMAD MUSTAPPA MARACAYAR [REFERRED TO]
N. PADMAMMA VS. S. RAMAKRISHNA REDDY [REFERRED TO]
DAGADABAI(DEAD) BY L.RS. VS. ABBAS @ GULAB RUSTUM PINJARI [REFERRED TO]

JUDGEMENT

(1.) This Second Appeal is directed against the Judgment and Decree dated 29.12.2000 passed in A.S.No.96 of 2000 on the file of the Additional Subordinate Court, Mayiladuthurai, reversing the judgment and decree dated 23.06.2000 passed in O.S.No.928 of 1996 on the file of the Additional District Munsif Court, Mayiladuthurai.

(2.) The parties are referred to as per their rankings in the trial Court.

(3.) Suit for partition.

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PANDIAN Vs. MADHANMOHAN

Referred Judgements :-

JUDGEMENT

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