LAWS(MAD)-2018-2-710

A THIRUMALAI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT

Decided On February 28, 2018
A Thirumalai Appellant
V/S
SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT Respondents

JUDGEMENT

(1.) Heard Mr.M.Elango, learned counsel for the petitioner and Mr.D.Venkatachalam, learned Additional Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-