K S SENTHILKUMAR Vs. A SEERALAN

Referred Judgements :-

PANDIARAJAN AND FOUR OTHERS VS. KORANGI THYAGARAJAN AND SEVENTEEN OTHERS [REFERRED TO]
RAJNI SANGHI VS. WESTERN INDIAN STATE MOTORS LIMITED AND OTHERS [REFERRED TO]
MANIBHAI VS. HEMRAJ [REFERRED TO]
NARAYAN LAL VS. SRIDHAR SUTAR [REFERRED TO]
RANGAMMAL VS. KUPPUSWAMI [REFERRED TO]
V NATARAJA IYER VS. ARUNACHALAM [REFERRED TO]
P B RAMJEE VS. P B LAKSHMANASWAMY NAIDU [REFERRED TO]
SUNDARAMONI VENKATESAN VS. T KARTHIKEYAN [REFERRED TO]
MARIAMMAL VS. SUBBUTHAI [REFERRED TO]
SANKARANARAYANA PILLAI VS. KANDASAMIA PILLAI [REFERRED TO]
CHINNA PALANISAMY GOUNDER VS. LATHA [REFERRED TO]
M. PANNEERSELVAM VS. SUSSEELA AND OTHERS [REFERRED TO]