(1.) These Writ Petitions are directed against the common order dated 14.03.2018 passed by the Debts Recovery Tribunal, Chennai, in M.A.Nos.95 of 2017and 150 2017.
(2.) The brief facts of these cases are as under:-
(3.) In the affidavit, it was averred by Sudha Ammal that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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