LAWS(MAD)-2018-3-369

V GUNASEKARAN Vs. PRINCIPAL CONSERVATOR OF FORESTS

Decided On March 14, 2018
V Gunasekaran Appellant
V/S
PRINCIPAL CONSERVATOR OF FORESTS Respondents

JUDGEMENT

(1.) Heard Mr.K.Venkatramani, learned Senior counsel for the petitioner and Mr.M.Santhanaraman, learned Additional Government Pleader (Forest) appearing for the respondent.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-