LAWS(MAD)-2018-7-1060

A. SUNDARAGANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT

Decided On July 02, 2018
A. SUNDARAGANESAN Appellant
V/S
PRINCIPAL SECRETARY TO GOVERNMENT Respondents

JUDGEMENT

(1.) Heard Mr. Ravi Shanmugam, learned counsel for the petitioner and Mrs. P.Rose Kamalam, learned Additional Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-